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Karnataka HC Denies Bail to 2 Nigerian Nationals Involved in Several Criminal Cases - (01 Jul 2016)

Karnataka HC has denied to grant bail to two Nigerian nationals who were allegedly involved in several criminal cases in Bengaluru and Tumakuru after illegally overstaying in India even though their visas had expired way back in 2012.

Tags : KARNATAKA HC   NIGERIAN NATIONALS  

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