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Delhi HC Restrains Azure Hospitality Pvt. Ltd. from Playing PPL’s Copyrighted Songs at its Restaurant - (05 Mar 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court has restrained Azure Hospitality Private Limited which runs several restaurants like Mamagoto, Dhaba from playing Phonographic Performance Limited’s (PPL) copyrighted songs at the premises of its restaurants.

Tags : DELHI HIGH COURT   AZURE HOSPITALITY   PHONOGRAPHIC PERFORMANCE LIMITED  

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