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SC Expresses Surprise over NCLAT Writing 17 Page Order Despite High Pendency - (05 Mar 2025)

ADMINISTRATIVE

Supreme Court has observed why the NCLAT which has a high pendency should devote so much of time and energy in writing an order running into 17 pages for considering the application for condonation of delay.

Tags : SUPREME COURT   NCLAT   HIGH PENDENCY  

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