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SC: States to Respond to Concerns Relating to Processes of the Anti-Retroviral Therapy - (28 Feb 2025)

LAW OF MEDICINE

Supreme Court has directed States to file affidavits regarding concerns related to processes of the of Anti-Retroviral Therapy (ART) drugs for People Living with HIV/AIDS (PLHIV).

Tags : SUPREME COURT   ANTI-RETROVIRAL THERAPY   HIV/AIDS  

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