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SC: Must Ensure Sensitive Work Environment for Growing Women Judicial Officers - (28 Feb 2025)

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SC has underscored the importance of ensuring sensitive work environment for women judicial officers and stated that it is not enough to find comfort solely in the growing number of female judicial officers if there is inability to ensure for them a sensitive work environment and guidance.

Tags : SUPREME COURT   WOMEN JUDICIAL OFFICERS   SENSITIVE WORK ENVIRONMENT  

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