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Madras High Court: Can’t Claim HoD’s Post as an Absolute Right - (27 Feb 2025)

SERVICE

Mad. HC while refusing to interfere with amendment made to Statute 25, Chapter IX, Volume 1, University Calendar 2016 of Madras University, has observed that in absence of any alteration in the service conditions for the post of HoD, the post cannot be claimed as an absolute right by the professors.

Tags : MADRAS HIGH COURT   HEAD OF DEPARTMENT   SERVICE CONDITIONS  

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