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J&K HC: Commuters Paying Toll for Deteriorated Roads is Unfair - (27 Feb 2025)

CIVIL

Jammu and Kashmir High Court while directing 80% reduction in toll fee at two toll plazas, has observed that if the highway is in a deteriorated condition and uncomfortable to drive on, it is considered unfair for commuters to continue paying tolls, rather the same is violation of fair service.

Tags : JAMMU AND KASHMIR   DETERIORATED ROADS   TOLL PLAZAS  

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