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NCLAT: If Tribunal Closed on Last Day of Filing Appeal, it can be Filed on the Day Tribunal Reopens - (25 Feb 2025)

INSOLVENCY

NCLAT New Delhi bench has held that, if on the last day of filing an appeal under section 61 of the Insolvency and Bankruptcy Code, 2016 (IBC) the Tribunal is closed, party can file appeal on the day when the Tribunal reopens.

Tags : NCLAT NEW DELHI   FILING APPEAL   TRIBUNAL REOPENS  

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