Delhi HC Upholds Refusal of Grant of Patent for Salmonella Microorganism-Based Live Vaccine - (25 Feb 2025)
INTELLECTUAL PROPERTY RIGHTS
Delhi High Court while upholding the refusal of grant of patent relating to Salmonella Microorganism-Based Live Vaccine, has observed that the patent application does not disclose the inventive contribution fully.
Tags : DELHI HIGH COURT SALMONELLA MICROORGANISM GRANT OF PATENT
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