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Ker. HC: Nowadays, There is a Tendency to Make Statements Based on Religion, Caste Etc. - (24 Feb 2025)

CRIMINAL

Kerala High Court while denying bail to an accused has observed that nowadays, there is a tendency to make statements based on religion, caste etc. These are against the basic structure of our Constitution and should be nipped in the bud.

Tags : KERALA HIGH COURT   BASIC STRUCTURE   STATEMENTS  

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