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SC Denies to Stay Payment to Reliance Power's SPL - (30 Jun 2016)

SC has denied to stay order of Appellate Tribunal for Electricity (APTEL) that directed a group of state electricity distribution companies to pay around Rs 1,050 crore to Reliance Power's Sasan Power Ltd (SPL). The apex court admitted an appeal filed by these companies and issued notice to SPL.

Tags : SC   RELIANCE POWER'S SASAN POWER LTD  

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