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SC: Registry to Consider SCAORA's Suggestion of Open Houses for Addressing Case Filing Issues - (21 Feb 2025)

CIVIL

Supreme Court has directed the Registry to take actions on the suggestion provided by Supreme Court Advocates'-On-Record Association's (SCAORA) to hold regular Open House sessions for addressing case filing issues.

Tags : SUPREME COURT   SCAORA   CASE FILING ISSUES  

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