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Mad. HC: Important to Include LGBTQIA+ Persons as Speakers in Awareness Programs - (20 Feb 2025)

CIVIL

Mad. HC has stated that it is important to include LGBTQIA+ persons as speakers in awareness programs to address their issues in order to help the medical and health care professionals to understand their difficulties better.

Tags : MADRAS HIGH COURT   LGBTQIA+ PERSONS   AWARENESS PROGRAMS  

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