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BCI Files Objection to the Draft Advocates (Amendment) Bill, 2025 - (20 Feb 2025)

CIVIL

Bar Council of India has filed objections to the Draft Advocates (Amendment) Bill, 2025 and has stated that the bill, if enacted will have serious implications for the legal profession and would undermine the autonomy and integrity of BCI.

Tags : BAR COUNCIL OF INDIA   LEGAL PROFESSION   ADVOCATES (AMENDMENT) BILL  

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