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SC Seeks View on Plea of Persons With Disabilities to Have the Option of Changing Scribe - (20 Feb 2025)

SERVICE

Supreme Court while hearing a petition filed by persons with disabilities appearing for the Civil Services Examination, 2025, has sought the view of Union Government and the UPSC regarding the option of changing scribe.

Tags : SUPREME COURT   PERSONS WITH DISABILITIES   CHANGING SCRIBE  

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