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Del. HC Allows Indiabulls to be Rebranded as Sammaan Capital - (19 Feb 2025)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court while staying an interim order that restrained Indiabulls from using "SAMMAAN" as part of it’s rebranding, has allowed the same and directed Sammaan to compulsorily state in all its advertisements that it was formerly known as Indiabulls Housing Finance.

Tags : DELHI HIGH COURT   SAMMAAN CAPITAL   INDIABULLS  

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