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Consumer Court in Bangalore Orders PVR to Ensure Movie Tickets Mention Actual Start Time - (19 Feb 2025)

CONSUMER

A Consumer Court in Bangalore while hearing a complaint against PVR for wasting 25 minutes of the complainant by showing long commercial advertisements, has directed PVR to ensure movie tickets mention actual start time.

Tags : CONSUMER COURT   PVR   COMMERCIAL ADVERTISEMENTS  

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