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SC Quashes Criminal Defamation Case against Editorial Director of Bennett Coleman and Co Ltd - (19 Feb 2025)

CRIMINAL

SC while quashing a criminal defamation case against editorial director of Bennett Coleman & Co Ltd that publishes the newspaper Times of India, has observed that those working in media must exercise utmost precaution and responsibility before publishing any statement, news or opinion.

Tags : SUPREME COURT   TIMES OF INDIA   CRIMINAL DEFAMATION CASE  

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