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Bom. HC: Long Incarceration Can Lead to Post-Incarceration Syndrome Including Depression, Anxiety - (18 Feb 2025)

CRIMINAL

Bombay High Court while granting bail to an accused who spent more than nine years in jail, has stated that long incarceration can lead to post-incarceration syndrome which can include depression, anxiety and poor self-esteem. It can promote unhealthy behaviours like drug abuse.

Tags : BOMBAY HIGH COURT   LONG INCARCERATION   DEPRESSION  

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