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Ori. HC: In Maintenance Proceedings it is Mandatory to File Affidavit Disclosing Assets - (14 Feb 2025)

FAMILY

Orissa High Court while directing fresh disposal of a maintenance case, has stated that it is mandatory to file affidavit disclosing assets while making a maintenance application.

Tags : ORISSA HIGH COURT   MAINTENANCE PROCEEDINGS   DISCLOSING ASSETS  

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