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SC Denies to Ban WhatsApp and Other Messaging Platforms - (29 Jun 2016)

Supreme Court, while examining Public Interest Litigation filed by Haryana based RTI activist Sudhir Yadav seeking a ban on instant messaging platforms that have end-to-end encryption, has denied to ban WhatsApp and asked petitioner to approach the Government or any telecom tribunal.

Tags : SUPREME COURT  MESSAGING PLATFORMS  

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