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Del. HC: Exclusive Domain of Government to Evolve Mechanism for Compliance of Judicial Orders - (13 Feb 2025)

CIVIL

Delhi High Court while highlighting systemic inefficiencies in government departments due to delayed implementation of judicial orders, has observed that it is for the government to evolve any such robust mechanism which ensures compliance of the court orders.

Tags : DELHI HIGH COURT   EVOLVE MECHANISM   EXCLUSIVE DOMAIN  

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