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Gujarat High Court: Cannot Deny Promotion because of Health Issues - (13 Feb 2025)

SERVICE

Gujarat High Court while hearing a plea regarding discrimination in promotion to higher post in CRPF on the grounds that the candidate has HIV-AIDS, has observed that if the candidate meets all the eligibility criteria then promotion cannot be denied in ministerial posts due to health issues.

Tags : GUJARAT HIGH COURT   HEALTH ISSUES   PROMOTION  

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