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Income Tax Bill, 2025 Set to be Introduced in Lok Sabha Today - (13 Feb 2025)

DIRECT TAXATION

Finance Minister Smt. Nirmala Sitharaman is set to introduce the Income Tax Bill, 2025 which aims to consolidate and amend the taxation laws of the country.

Tags : INCOME TAX BILL   FINANCE MINISTER   LOK SABHA  

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