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SC: People don’t Want to Work because of Freebies - (13 Feb 2025)

CIVIL

Supreme Court while deprecating distribution of freebies ahead of elections, has observed that because of these freebies which are launched just on the anvil when elections are declared, the people are not willing to work. They are getting free rations, amounts without doing any work.

Tags : SUPREME COURT   FREEBIES   ELECTIONS  

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