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Madras HC Summons TN Public Prosecutor in IT Professional Murder Case - (29 Jun 2016)

Madras HC has summoned Tamil Nadu Public Prosecutor and directed him to give his clarification on a media report alleging lack of coordination between Railway Police and local police on the probe into murder of a 24-year-old woman IT professional at a railway station.

Tags : MADRAS HC   IT PROFESSIONAL MURDER CASE   TAMIL NADU PUBLIC PROSECUTOR  

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