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Delhi HC: DU and BCI to Evolve Mechanism for Online Classes - (12 Feb 2025)

EDUCATION

Delhi High Court has asked the Delhi University (DU) and the Bar Council of India (BCI) to evolve mechanism for specific time-frame in which students may make representation regarding short attendance and to enable them to attend LLB classes online.

Tags : DELHI HIGH COURT   DELHI UNIVERSITY   BAR COUNCIL OF INDIA  

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