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Utt. HC: PIL Filed Against Recently Implemented 'Uniform Civil Code Uttarakhand 2024' - (12 Feb 2025)

CIVIL

A Public Interest Litigation has been filed challenging the recently implemented 'Uniform Civil Code Uttarakhand 2024' in the Uttarakhand High Court on the ground that certain provisions violate the fundamental rights of citizens.

Tags : PUBLIC INTEREST LITIGATION   UTTARAKHAND HIGH COURT   UNIFORM CIVIL CODE  

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