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Protection and Enforcement of Interests in Aircraft Objects Bill, 2025 introduced in Rajya Sabha - (11 Feb 2025)

CIVIL

The Protection and Enforcement of Interests in Aircraft Objects Bill, 2025 has been introduced in the Rajya Sabha which seeks to protect interests in aircraft object and implement the Convention on International Interests in Mobile Equipment, 2001 or Cape Town Convention (CTC) and Protocol.

Tags : RAJYA SABHA   CAPE TOWN CONVENTION   AIRCRAFT OBJECT  

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