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All. HC: Police Must Ensure that Movement of Lawyers to Court is Unhindered - (10 Feb 2025)

CIVIL

All. HC has observed that it is the duty of the Police to ensure that movement of lawyers to the Court during Mahakumbh is unhindered and does not affect the functioning of the Court. Any hindrance in the movement of lawyers during Court hours impedes the process of dispensation of justice.

Tags : ALLAHABAD HIGH COURT   MOVEMENT OF LAWYERS   DISPENSATION OF JUSTICE  

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