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Chhattisgarh HC: Suo Motu Cognizance Taken of on-Functioning of State Bar Council - (07 Feb 2025)

CIVIL

Chhattisgarh High Court has taken suo motu cognizance of non-functioning of State Bar Council of Chhattisgarh since 2021. The Court has noted that various important activities have come to a stop due to such non-functioning.

Tags : CHHATTISGARH HIGH COURT   SUO MOTU COGNIZANCE   STATE BAR COUNCIL  

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