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Bom. HC: No Public Interest in PIL Seeking Guidelines on Tenders for Solid Waste Management - (07 Feb 2025)

ENVIRONMENT

Bombay High Court has dismissed a public interest litigation seeking uniform guidelines for awarding tender for solid waste management on the ground that there is no element of public interest involved in the instant PIL.

Tags : BOMBAY HIGH COURT   PUBLIC INTEREST LITIGATION   SOLID WASTE MANAGEMENT  

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