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Cal. HC Rejects Appeal by Govt of WB against Life Sentence of RG Kar Rape Case Convict - (07 Feb 2025)

CRIMINAL

Calcutta High Court has rejected the appeal filed by State Government of West Bengal against the life sentence given to the convict of RG Kar Rape and Murder Case.

Tags : CALCUTTA HIGH COURT   LIFE SENTENCE   RG KAR RAPE  

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