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SC Asks Ministry of Youth Affairs and Sports to Ensure Participation in Asian Kabbadi Championship - (07 Feb 2025)

CIVIL

Supreme Court while handing over the charge of Amateur Kabbadi Federation of India to the governing body, has asked the Ministry of Youth Affairs and Sports to ensure that Kabbadi players are allowed to participate in the Asian Kabbadi Championship scheduled to be held from 20th February.

Tags : SUPREME COURT   ASIAN KABBADI CHAMPIONSHIP   AMATEUR KABBADI FEDERATION  

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