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Rajasthan Govt. Introduces Rajasthan Prohibition of Unlawful Conversion of Religion Bill, 2025 - (06 Feb 2025)

CIVIL

Government of Rajasthan has introduced the Rajasthan Prohibition of Unlawful Conversion of Religion Bill, 2025 that seeks to criminalise religious conversion through force, fraud, coercion or marriage.

Tags : GOVERNMENT OF RAJASTHAN   UNLAWFUL CONVERSION   CRIMINALISE  

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