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Bom. HC Directs Navi Mumbai Society to Either Apologise or Face Contempt - (06 Feb 2025)

CIVIL

Bombay High Court has directed the Navi Mumbai society to either apologise or face contempt for not complying with the Court’s order of not restraining house help of a woman from entering the society premises only because she feeds stray dogs.

Tags : BOMBAY HIGH COURT   NAVI MUMBAI SOCIETY   HOUSE HELP  

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