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Karnataka High Court Issues Notice to Banks on Petition Filed by Vijay Mallya - (06 Feb 2025)

BANKING

Karnataka High Court has issued a notice to banks on a petition filed by fugitive Vijay Mallya that sought directions on banks to provide account statements for accounts owed by Vijay Mallya.

Tags : KARNATAKA HIGH COURT   VIJAY MALLYA   ACCOUNT STATEMENTS  

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