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Bom. HC Refuses to Interfere with Mumbai University’s Decision to Cancel Admission of Student - (05 Feb 2025)

EDUCATION

Bombay High Court has refused to interfere with decision of Mumbai University cancelling admission of a student due to insufficient marks in the International Baccalaureate (IB) programme. The Court observed that the university cannot be directed to lower the cut-off standard.

Tags : BOMBAY HIGH COURT   MUMBAI UNIVERSITY   ADMISSION  

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