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Del. HC Seeks Clarifi. Whether Special Courts Designated as MP/MLA Courts Can Adjudicate Other Cases - (05 Feb 2025)

CRIMINAL

Del. HC has approached the SC seeking clarification on whether special courts constituted under the NIA Act, 2008 , if designated as a Special MP/MLA Court can concurrently exercise its jurisdiction over other offenders as per its existing statutory mandate and can decide those cases parallelly.

Tags : DELHI HIGH COURT   SPECIAL COURTS   MP/MLA COURTS  

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