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SC: Strong Measures Required to Infuse Purity, Fairness in Election Process of Sports Federation - (05 Feb 2025)

CIVIL

SC has remarked that some strong measures are required to be taken in order to infuse purity, fairness, autonomy and independence in the election process of sports federation, particularly to oust such persons who have monopolized the sports federation for their vested interest.

Tags : SUPREME COURT   ELECTION PROCESS   SPORTS FEDERATION  

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