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All HC: It’s Known that Students in UP are Suffering Due to Non-Availability of Principal & Teachers - (04 Feb 2025)

EDUCATION

Allahabad High Court while hearing a petition over non-appointment of teaching staff, has remarked that it is well known fact throughout the State of U.P. that the students are suffering due to non-availability of Principals and Assistant Teachers.

Tags : ALLAHABAD HIGH COURT   NON-AVAILABILITY   PRINCIPAL  

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