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Bombay High Court Orders GMCC’s Meters Not to be Sold in Market till Further Orders - (04 Feb 2025)

CIVIL

Bombay High Court has directed the Controller of Legal Metrology (CLM) to make sure that meters manufactured by Global Meter Manufacturing Company (GMMC) are not sold in the market till further orders.

Tags : BOMBAY HIGH COURT   LEGAL METROLOGY   GMCC  

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