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Supreme Court: CAQM to Hold Meeting on Proposed Action on Stubble Burning - (04 Feb 2025)

ENVIRONMENT

Supreme Court has directed the Commission for Air Quality Management (CAQM) to conduct meeting with States of Punjab, Haryana and U.P on the proposed action plans in order to tackle the issue of stubble burning by farmers.

Tags : SUPREME COURT   AIR QUALITY MANAGEMENT   ACTION PLANS  

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