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Supreme Court Stresses on the Need to fill Vacancies in Allahabad High Court - (04 Feb 2025)

SERVICE

Supreme Court has acknowledged the need of more judges in the Allahabad High Court due to high pendency of cases and has stated that the only way out is to take necessary steps at the earliest to fill-up the vacancies recommending suitable persons on the basis of pure merit and ability.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT   VACANCIES  

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