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Delhi High Court: DSLSA to Devise Framework to Monitor Appearance of Legal Aid Counsels - (03 Feb 2025)

CIVIL

Delhi High Court has stated that Delhi State Legal Services Authority (DSLSA) shall devise a framework to address situations where a legal aid counsel fails to appear for two consecutive dates in a case, ensuring that timely and effective steps are taken to safeguard the interests of the litigants.

Tags : DELHI HIGH COURT   LEGAL AID COUNSELS   APPEARANCE  

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