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SC Refuses to Entertain Petition Challenging VIP Darshan in Temples Across India - (03 Feb 2025)

TRUSTS AND SOCIETIES

Supreme Court while refusing to entertain a petition challenging VIP Darshan facility across the country, has observed that such practice is completely arbitrary, discriminatory. The Court further clarified that appropriate authorities are not barred from taking action as they require.

Tags : SUPREME COURT   VIP DARSHAN   ARBITRARY   DISCRIMINATORY  

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