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Ministry of Electronics and IT Notifies Aadhaar Amendment Rules - (03 Feb 2025)

CIVIL

Ministry of Electronics and Information Technology (MeitY) has notified Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Amendment Rules, 2025 that allows government as well as non-government entities to avail Aadhaar authentication service to provide services.

Tags : AADHAAR AUTHENTICATION   AADHAAR AMENDMENT RULES   MINISTRY OF ELECTRONICS  

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