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#Budget 2025 – For MSMEs and Startups - (01 Feb 2025)

MISCELLANEOUS

#For MSME, credit cover will increase from Rs 5 crore to Rs 10 crore. For startups it will increase to Rs 10 crore and for well-run exporter MSME, term loans of Rs 20 crore will be granted. #The incorporation period for start-ups to avail tax benefits will be extended to 5 years.

Tags : MSME   CREDIT COVER   TERM LOANS  

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