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#Budget 2025 – TDS and TCS - (01 Feb 2025)

MISCELLANEOUS

#Limit for tax deduction on interest for senior citizens to be doubled from Rs 50,000 to Rs. 1 lakh #The annual limit for TDS on rent will be increased from ?2.4 lakh to ?6 lakh.

Tags : SENIOR CITIZENS   ANNUAL LIMIT   TDS  

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