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CIC Directs Rural Development Ministry to Disclose Land Acquisition Ordinance - (28 Jun 2016)

Central Information Commission (CIC) has given a pro-disclosure order and directed Rural Development Ministry to divulge Cabinet note, file notings and all government communication on the controversial Land Acquisition Ordinance under the Right to Information (RTI) Act.

Tags : CENTRAL INFORMATION COMMISSION   RURAL DEVELOPMENT MINISTRY  

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